City of Bombay Municipal (Supplementary) Act, 1888
An Act to supplement certain provisions of the City of Bombay Municipal Act, 1888, and of the Calcutta Municipal Consolidation Act,1889.
- Act number
- Act 12 of 1888
- Year
- 1888
- Enacted on
- 12-10-1888
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession, Civil Law And Procedure, Criminal Procedure
Read the full text of City of Bombay Municipal (Supplementary) Act, 1888 section by section on LawLens.
Official source: India Code