Bengal Bonded Warehouse Association Act, 1838
बंगाल बन्धकपत्राधीन भाण्डा,गार संगम अधिनियम,1838
- Act number
- Act 5 of 1838
- Year
- 1838
- Enacted on
- 14-03-1838
- In force from
- 14-03-1838
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade
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Official source: India Code