Acquired Territories (Merger) Act, 1960
अर्जित राज्यक्षेत्र (विलयन) अधिनियम, 1960
An Act to provide for the merger into the States of Assam, Punjab and West Bengal of certain territories acquired in pursuance of the agreements entered into between the Governments of India and Pakistan and for matters connected therewith.
- Act number
- Act 64 of 1960
- Year
- 1960
- Enacted on
- 28-12-1960
- In force from
- 17-01-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Acquired Territories (Merger) Act, 1960 section by section on LawLens.
Official source: India Code