Hindi Sahitya Sammelan Act, 1962
हिन्दी साहित्य सम्मेलन अधिनियम,1962
An Act to declare the institution known as the Hindi Sahitya Sammelan having its head office at Allahabad to be an institution of national importance and to provide for its incorporation and matters connected therewith.
- Act number
- Act 13 of 1962
- Year
- 1962
- Enacted on
- 30-03-1962
- In force from
- 28-06-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Education
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Official source: India Code