Indian Soldiers (Litigation) Act, 1925
भारतीय सैनिक (मुकदमा) अधिनियम,1925
An Act to consolidate and amend the law to provide for the special protection in respect of civil and revenue litigation of Indian soldiers serving under special conditions.
- Act number
- Act 4 of 1925
- Year
- 1925
- Enacted on
- 26-02-1925
- In force from
- 01-04-1925
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
Read the full text of Indian Soldiers (Litigation) Act, 1925 section by section on LawLens.
Official source: India Code