Official Secrets Act, 1923
शासकीय गुप्त बात अधिनियम,1923
An Act to consolidate and amend the law relating to official secrets.
- Act number
- Act 19 of 1923
- Year
- 1923
- Enacted on
- 02-04-1923
- In force from
- 02-04-1923
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Official Secrets Act, 1923 section by section on LawLens.
Official source: India Code