Insecticides Act, 1968

An Act to regulate the import, manufacture, sale, transport, distribution and use of insecticides with a view to prevent risk to human beings or animals, and for matters connected therewith.

Act number

Act 46 of 1968

Year

1968

Enacted on

02-09-1968

In force from

01-03-1971

Jurisdiction

Central Act (India)

Subjects

Agriculture

Read the full text of Insecticides Act, 1968 section by section on LawLens.

Official source: India Code