Presidential and Vice-Presidential Elections Act, 1952
राष्ट्रपतीयऔरउपराष्ट्रपतीयनिर्वाचनअधिनियम, 1952
An Act to regulate certain matters relating to or connected with elections to the offices of President and Vice-President of India.
- Act number
- Act 31 of 1952
- Year
- 1952
- Enacted on
- 14-03-1952
- In force from
- 14-03-1952
- Jurisdiction
- Central Act (India)
- Subjects
- Elections
Read the full text of Presidential and Vice-Presidential Elections Act, 1952 section by section on LawLens.
Official source: India Code