Indian Tolls Act, 1864
भारतीय पथकर अधिनियम,1864
An Act to amend Act 8 of 1851 (for enabling Government to levy Tolls on Public Roads and Bridges).
- Act number
- Act 15 of 1864
- Year
- 1864
- Enacted on
- 24-03-1864
- In force from
- 24-03-1864
- Jurisdiction
- Central Act (India)
- Subjects
- Transport And Motor Vehicles
Read the full text of Indian Tolls Act, 1864 section by section on LawLens.
Official source: India Code