Visva-Bharati Act, 1951
विश्वी भारती अधिनियम, 1951
An Act to declare the institution known as "Visva-Bharati" to be an institution of national importance and to provide for its functioning as a unitary teaching and residential university.
- Act number
- Act 29 of 1951
- Year
- 1951
- Enacted on
- 09-05-1951
- In force from
- 14-05-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Visva-Bharati Act, 1951 section by section on LawLens.
Official source: India Code