Rights of Persons with Disabilities Act, 2016
दिव्यांगजन अधिकार अधिनियम,2016
An Act to give effect to the United Nations Convention on the Rights of Persons with Disabilities and for matters connected therewith or incidental thereto.
- Act number
- Act 49 of 2016
- Year
- 2016
- Enacted on
- 27-12-2016
- In force from
- yet to be notified
- Jurisdiction
- Central Act (India)
- Subjects
- Human Rights
Read the full text of Rights of Persons with Disabilities Act, 2016 section by section on LawLens.
Official source: India Code