Indian Succession Act, 1925
भारतीय उत्तराधिकार अधिनियम, 1925
An Act to consolidate the law applicable to intestate and testamentary succession.
- Act number
- Act 39 of 1925
- Year
- 1925
- Enacted on
- 30-09-1925
- In force from
- 30-09-1925
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Indian Succession Act, 1925 section by section on LawLens.
Official source: India Code