Rajiv Gandhi National Institute of Youth Development Act, 2012
राजीव गांधी राष्ट्रीय युवा विकास संस्थान अधिनियम, 2012
An Act to declare the institution known as the Rajiv Gandhi National Institute of Youth Development, to be an institution of national importance and to provide for its incorporation and for matters connected therewith or incidental thereto.
- Act number
- Act 35 of 2012
- Year
- 2012
- Enacted on
- 30-08-2012
- In force from
- 19-11-2012
- Jurisdiction
- Central Act (India)
- Subjects
- Education
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Official source: India Code