Armed Forces (Special Powers) Act, 1958
सशस्त्र बल (विशेष शक्तियां) अधिनियम, 1958
An Act to enable certain special powers to be conferred upon members of the armed forces in disturbed areas in the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, Nagaland and Tripura.
- Act number
- Act 28 of 1958
- Year
- 1958
- Enacted on
- 11-09-1958
- In force from
- 11-09-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of Armed Forces (Special Powers) Act, 1958 section by section on LawLens.
Official source: India Code