Dakshina Bharat Hindi Prachar Sabha Act, 1964
दक्षिण भारत हिन्दी प्रचार सभा अधिनियम, 1964
An Act to declare the institution known as the Dakshina Bharat Hindi Prachar Sabha, having at present its registered office at Madras, to be an institution of national importance and to provide for certain matters connected therewith.
- Act number
- Act 14 of 1964
- Year
- 1964
- Enacted on
- 12-05-1964
- In force from
- 01-06-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Dakshina Bharat Hindi Prachar Sabha Act, 1964 section by section on LawLens.
Official source: India Code