Manoeuvres, Field Firing and Artillery Practice Act, 1938
युद्धाभ्यास और खुले क्षेत्र में गोला चलाने तथा तोप दागने का अभ्यास अधिनियम, 1938
An Act to provide facilities for military manoeuvres and for field firing and artillery practice.
- Act number
- Act 5 of 1938
- Year
- 1938
- Enacted on
- 12-03-1938
- In force from
- 12-03-1938
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
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Official source: India Code