Bengal Embankment Act, 1855

An Act relating to Embankments

Act number
Act 32 of 1855
Year
1855
Enacted on
30-11-1855
In force from
30-11-1855
Jurisdiction
Central Act (India)
Subjects
Disaster Management

Read the full text of Bengal Embankment Act, 1855 section by section on LawLens.

Official source: India Code