Indira Gandhi National Tribal University Act, 2007
इंदिरा गांधी राष्ट्री य जनजातीय विश्वाविद्यालयअधिनियम, 2007
An Act to establish and incorporate a teaching and affiliating University at Amarkantak in the State of Madhya Pradesh to facilitate and promote avenues of higher education and research facilities for the tribal population in India and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 52 of 2007
- Year
- 2007
- Enacted on
- 20-12-2007
- In force from
- 08-07-2008
- Jurisdiction
- Central Act (India)
- Subjects
- Education, Tribal And Minority Affairs
Read the full text of Indira Gandhi National Tribal University Act, 2007 section by section on LawLens.
Official source: India Code