Digital Personal Data Protection Act, 2023

An Act to provide for the processing of digital personal data in a manner that recognises both the right of individuals to protect their personal data and the need to process such personal data for lawful purposes and for matters connected therewith or incidental thereto.

Act number

Act 22 of 2023

Year

2023

Enacted on

11-08-2023

Jurisdiction

Central Act (India)

Subjects

Information Technology And Data Protection

Read the full text of Digital Personal Data Protection Act, 2023 section by section on LawLens.

Official source: India Code