Parliamentary Proceedings (Protection of Publication) Act, 1977
संसदीय कार्यवाही (प्रकाशन-संरक्षण) अधिनियम,1977
An Act to protect the publication of reports of proceedings of Parliament
- Act number
- Act 15 of 1977
- Year
- 1977
- Enacted on
- 18-04-1977
- In force from
- 25-03-1977
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Parliamentary Proceedings (Protection of Publication) Act, 1977 section by section on LawLens.
Official source: India Code