Coal India (Regulation of Transfers and Validation) Act, 2000
कोल इंडिया (अन्तरणों का विनियमन औरविधिमान्यकरण) अधिनियम, 2000
An Act to empower the Central Government to direct the transfer of the land, or of the rights in or over land or of the right, title and interest in relation to a coal mine, coking coal mine or coke oven plant, vested in the Coal India Limited or in a subsidiary company to any subsidiary company of Coal India Limited or any other subsidiary company and to validate certain transfers of such land or rights.
- Act number
- Act 45 of 2000
- Year
- 2000
- Enacted on
- 08-12-2000
- In force from
- 08-12-2000
- Jurisdiction
- Central Act (India)
- Subjects
- Mines And Minerals
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Official source: India Code