Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954
ओषधि और चमत्कारिक उपचार (आक्षेपणीय विज्ञापन) अधिनियम, 1954
An Act to control the advertisement of drugs in certain cases, to prohibit the advertisement for certain purposes of remedies alleged to possess magic qualities and to provide for matters connected therewith.
- Act number
- Act 21 of 1954
- Year
- 1954
- Enacted on
- 30-04-1954
- In force from
- 01-04-1955
- Jurisdiction
- Central Act (India)
- Subjects
- Food And Drug Regulation
Read the full text of Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954 section by section on LawLens.
Official source: India Code