Boilers Act, 2025

An Act to provide for the regulation of boilers, safety of life and property of persons from the danger of explosions of steam-boilers and for uniformity in registration and inspection during manufacture, erection and use of boilers in the country and for matters connected therewith or incidental thereto.

Act number
Act 12 of 2025
Year
2025
Enacted on
04-04-2025
In force from
01-05-2025
Jurisdiction
Central Act (India)
Subjects
Labour And Employment

Read the full text of Boilers Act, 2025 section by section on LawLens.

Official source: India Code