Anusandhan National Research Foundation Act, 2023

An Act to establish the Anusandhan National Research Foundation to provide high level strategic direction for research, innovation and entrepreneurship in the fields of natural sciences including mathematical sciences, engineering and technology, environmental and earth sciences, health and agriculture, and scientific and technological interfaces of humanities and social sciences, to promote, monitor and provide support as required for such research and for matters connected therewith or incidental thereto.

Act number

Act 25 of 2023

Year

2023

Enacted on

12-08-2023

In force from

05-02-2024

Jurisdiction

Central Act (India)

Subjects

Science Standards And Metrology

Read the full text of Anusandhan National Research Foundation Act, 2023 section by section on LawLens.

Official source: India Code