Government Securities Act, 2006
बीमांकक अधिनियम, 2006
An Act to consolidate and amend the law relating to Government securities and its management by the Reserve Bank of India and for matters connected therewith or incidental thereto.
- Act number
- Act 38 of 2006
- Year
- 2006
- Enacted on
- 30-08-2006
- In force from
- 30-11-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
Read the full text of Government Securities Act, 2006 section by section on LawLens.
Official source: India Code