Limited Liability Partnership Act, 2008
An Act to make provisions for the formation and regulation of limited liability partnerships and for matters connected therewith or incidental thereto.
- Act number
- Act 6 of 2009
- Year
- 2009
- Enacted on
- 07-01-2009
- In force from
- 31-03-2009
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
Read the full text of Limited Liability Partnership Act, 2008 section by section on LawLens.
Official source: India Code