Company Secretaries Act, 1980
कंपनी सचिव अधिनियम, 1980
An Act to make provision for the regulation and development of the profession of Company Secretaries.
- Act number
- Act 56 of 1980
- Year
- 1980
- Enacted on
- 10-12-1980
- In force from
- 01-01-1981
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
Read the full text of Company Secretaries Act, 1980 section by section on LawLens.
Official source: India Code