Live-stock Importation Act, 1898
पशुधन आयात अधिनियम, 1898
An Act to make better provision for the regulation of the importation of live-stock and Live Stock Products
- Act number
- Act 9 of 1898
- Year
- 1898
- Enacted on
- 12-08-1898
- In force from
- 12-08-1898
- Jurisdiction
- Central Act (India)
- Subjects
- Customs And Foreign Trade, Agriculture
Read the full text of Live-stock Importation Act, 1898 section by section on LawLens.
Official source: India Code