Rampur Raza Library Act, 1975
रामपुर रजा लाइब्रेरी अधिनियम,1975
An Act to declare the Rampur Raza Library to be an institution of national importance and to provide for its administration and matters connected therewith or incidental thereto.
- Act number
- Act 22 of 1975
- Year
- 1975
- Enacted on
- 09-05-1975
- In force from
- 01-07-1975
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Rampur Raza Library Act, 1975 section by section on LawLens.
Official source: India Code