Immigrants (Expulsion from Assam) Act, 1950
आप्रवासी (आसाम से निष्कासन)अधिनियम, 1950
An Act to provide for the expulsion of certain immigrants from Assam.
- Act number
- Act 10 of 1950
- Year
- 1950
- Enacted on
- 01-03-1950
- In force from
- 01-03-1950
- Jurisdiction
- Central Act (India)
- Subjects
- Citizenship And Immigration
Read the full text of Immigrants (Expulsion from Assam) Act, 1950 section by section on LawLens.
Official source: India Code