Naval and Aircraft Prize Act, 1971
नौसैनिक और वायुयान प्राइजअधिनियम, 1971
An Act to provide for the establishment and procedure of Prize Courts and for matters connected therewith or incidental thereto.
- Act number
- Act 59 of 1971
- Year
- 1971
- Enacted on
- 16-12-1971
- In force from
- 16-12-1971
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security, Shipping And Maritime Law
Read the full text of Naval and Aircraft Prize Act, 1971 section by section on LawLens.
Official source: India Code