National Co-operative Development Corporation Act, 1962

राष्‍ट्रीय सहकारी विकास निगम अधिनियम, 1962

An Act to provide for the incorporation and regulation of a corporation for the purpose of planning and promoting programmes for the production, processing, marketing, storage, export and import of agricultural produce, foodstuffs industrial goods, livestock, certain other commodities and services on co-operative principles and for matters connected therewith or incidental thereto.

Act number

Act 26 of 1962

Year

1962

Enacted on

31-08-1962

In force from

14-03-1963

Jurisdiction

Central Act (India)

Subjects

Cooperatives And Societies, Agriculture

Read the full text of National Co-operative Development Corporation Act, 1962 section by section on LawLens.

Official source: India Code