Arya Marriage Validation Act, 1937
आर्य विवाह विधिमान्यकरण अधिनियम, 1937
An Act to recognise and remove doubts as to the validity of inter-marriages current among Arya Samajists.
- Act number
- Act 19 of 1937
- Year
- 1937
- Enacted on
- 14-04-1937
- In force from
- 14-04-1937
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Arya Marriage Validation Act, 1937 section by section on LawLens.
Official source: India Code