National Service Act, 1972
राष्ट्रीय सेवा अधिनियम, 1972
An Act to provide for the registration of qualified persons and for the rendering of national service by such persons and for matters connected therewith.
- Act number
- Act 28 of 1972
- Year
- 1972
- Enacted on
- 09-06-1972
- In force from
- 01-06-1973
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of National Service Act, 1972 section by section on LawLens.
Official source: India Code