Dissolution of Muslim Marriages Act, 1939
मुस्लिम विवाह विघटन अधिनियम, 1939
An Act to consolidate and clarify the provisions of Muslim law relating to suits for dissolution of marriage by women married under Muslim law and to remove doubts as to the effect of the renunciation of Islam by a married Muslim woman on her marriage tie.
- Act number
- Act 8 of 1939
- Year
- 1939
- Enacted on
- 17-03-1939
- In force from
- 17-03-1939
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Dissolution of Muslim Marriages Act, 1939 section by section on LawLens.
Official source: India Code