Disturbed Areas (Special Courts) Act, 1976
विक्षुब्ध क्षेत्र (विशेष न्यायालय) अधिनियम,1976
An Act to provide for the speedy trial of certain offences in certain areas and for matters connected therewith.
- Act number
- Act 77 of 1976
- Year
- 1976
- Enacted on
- 11-06-1976
- In force from
- 15-08-1976
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Procedure
Read the full text of Disturbed Areas (Special Courts) Act, 1976 section by section on LawLens.
Official source: India Code