Chit Funds Act, 1982
चिट फंड अधिनियम, 1982
An Act to provide for the regulation of chit funds and for matters connected therewith.
- Act number
- Act 40 of 1982
- Year
- 1982
- Enacted on
- 19-08-1982
- In force from
- 02-04-1984
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Chit Funds Act, 1982 section by section on LawLens.
Official source: India Code