Lady Hardinge Medical College and Hospital (Acquisition and Miscellaneous Provisions) Act, 1977

लेडी हार्डिंग आयुर्विज्ञान महाविद्यालय और अस्पताल (अर्जन) और प्रकीर्ण उपबंध अधिनियम,1977

An Act to provide for the acquisition of the Lady Hardinge Medical College and Hospital and for the management of the Kalavati Saran Hospital, with a view to ensuring better facilities for higher medical education for women and medical facilities for women and children in the Union territory of Delhi and for matters connected therewith or incidental thereto.

Act number

Act 34 of 1977

Year

1977

Enacted on

03-12-1977

In force from

01-02-1978

Jurisdiction

Central Act (India)

Subjects

Health And Medicine, Education

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Official source: India Code