Limitation Act, 1963
परिसीमा अधिनियम,1963
An Act to consolidate and amend the law for the limitation of suits and other proceedings and for purposes connected therewith.
- Act number
- Act 36 of 1963
- Year
- 1963
- Enacted on
- 05-10-1963
- In force from
- 01-01-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Civil Law And Procedure
Read the full text of Limitation Act, 1963 section by section on LawLens.
Official source: India Code