Prevention of Terrorism (Repeal) Act, 2004
आतंकवाद निवारण (निरसन) अधिनियम, 2004
An Act to repeal the Prevention of Terrorism Act, 2002.
- Act number
- Act 26 of 2004
- Year
- 2004
- Enacted on
- 21-12-2004
- In force from
- 21-09-2004
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security, Criminal Law
Read the full text of Prevention of Terrorism (Repeal) Act, 2004 section by section on LawLens.
Official source: India Code