Faridabad Development Corporation Act, 1956
फरीदाबाद विकास निगम अधिनियम, 1956
An Act to provide for the establishment and regulation of a trading Corporation for the purpose of carrying on and promoting trade and industry in the town of Faridabad, assisting in the rehabilitation of displaced persons settled therein and for matters connected therewith.
- Act number
- Act 90 of 1956
- Year
- 1956
- Enacted on
- 28-12-1956
- In force from
- 28-12-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Housing And Urban Development, Social Welfare
Read the full text of Faridabad Development Corporation Act, 1956 section by section on LawLens.
Official source: India Code