United Nations (Privileges and Immunities) Act, 1947
संयुक्त राष्ट्र (विशेषाधिकर और उन्मुक्ति)अधिनियम,1947
An Act to give effect to the Convection on the Privileges and immunities of the United Nations.
- Act number
- Act 46 of 1947
- Year
- 1947
- Enacted on
- 20-12-1947
- In force from
- 20-12-1947
- Jurisdiction
- Central Act (India)
- Subjects
- Foreign Affairs
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Official source: India Code