Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993

सफाई कर्मचारी नियोजन और शुष्‍क शौचालयसन्‍निर्माण (प्रतिषेध) अधिनियम,1993

An Act to provide for the prohibition of employment of manual scavengers as well as construction or continuance of dry latrines and for the regulation of construction and maintenance of water-seal latrines and for matters connected therewith or incidental thereto.

Act number
Act 46 of 1993
Year
1993
Enacted on
05-06-1993
In force from
26-01-1997
Jurisdiction
Central Act (India)
Subjects
Labour And Employment, Social Welfare, Health And Medicine

Read the full text of Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993 section by section on LawLens.

Official source: India Code