Expenditure-tax Act, 1987
व्यय-कर अधिनियम, 1987
An Act to provide for the levy of a tax on expenditure incurred in certain hotels or restaurants and for matters connected therewith or incidental thereto.
- Act number
- Act 35 of 1987
- Year
- 1987
- Enacted on
- 14-09-1987
- In force from
- 01-11-1987
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Expenditure-tax Act, 1987 section by section on LawLens.
Official source: India Code