Tezpur University Act, 1993
तेजपुर विश्वविद्यालय अधिनियम, 1993
An Act to establish and incorporate a teaching and residential University in the State of Assam at Tezpur and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 45 of 1993
- Year
- 1993
- Enacted on
- 01-06-1993
- In force from
- 15-01-1994
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Tezpur University Act, 1993 section by section on LawLens.
Official source: India Code