Salaries and Allowances of Officers of Parliament Act, 1953
संसद् अधिकारी वेतन और भत्ता अधिनियम, 1953
An Act to provide for the salaries and allowances of certain officers of Parliament.
- Act number
- Act 20 of 1953
- Year
- 1953
- Enacted on
- 16-05-1953
- In force from
- 01-05-1953
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Salaries and Allowances of Officers of Parliament Act, 1953 section by section on LawLens.
Official source: India Code