Manipur (Courts) Act, 1955

An Act to provide for the establishment of a Judicial Commissioner s Court and other Courts in Manipur.

Act number

Act 56 of 1955

Year

1955

Enacted on

30-12-1955

In force from

01-03-1956

Jurisdiction

Central Act (India)

Subjects

Judiciary And Legal Profession

Read the full text of Manipur (Courts) Act, 1955 section by section on LawLens.

Official source: India Code