Governors (Emoluments, Allowances and Privileges) Act, 1982
राज्यपाल (उपलब्धिऔयां, भत्ते और विशेषाधिकार) अधिनियम, 1982
An Act to determine the emoluments, allowances and privileges of Governors.
- Act number
- Act 43 of 1982
- Year
- 1982
- Enacted on
- 28-08-1982
- In force from
- 01-04-1987
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Governors (Emoluments, Allowances and Privileges) Act, 1982 section by section on LawLens.
Official source: India Code