Recycling of Ships Act, 2019
पोत पुनर्चक्रण अधिनियम, 2019
An Act to provide for the regulation of recycling of ships by setting certain standards and laying down the statutory mechanism for enforcement of such standards and for matters connected therewith or incidental thereto.
- Act number
- Act 49 of 2019
- Year
- 2019
- Enacted on
- 13-12-2019
- In force from
- 27th October, 2020, S. 3 vide notification No. S.O. 3838(E), dated 27th October, 2020, see Gazette of India, Extraordinary, Part II, sec. 3 (ii).
- Jurisdiction
- Central Act (India)
- Subjects
- Shipping And Maritime Law
Read the full text of Recycling of Ships Act, 2019 section by section on LawLens.
Official source: India Code