Diplomatic Relations (Vienna Convention) Act, 1972

राजनयिक संबंध (वियना कन्वेन्शन)अधिनियम,1972

An Act to give effect to the Vienna Convention on Diplomatic Relations, 1961 and to provide for matters connected therewith.

Act number
Act 43 of 1972
Year
1972
Enacted on
29-08-1972
In force from
29-08-1972
Jurisdiction
Central Act (India)
Subjects
Foreign Affairs

Read the full text of Diplomatic Relations (Vienna Convention) Act, 1972 section by section on LawLens.

Official source: India Code